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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(2)(a) in The Bihar Khadi and Village Industries Act, 1956

(a)the allowances of members of the Board and the Advisory Council;
(aa)[ The terms of office and the terms and conditions of source of the Financial Advisor and the Chief Accounts Officer to the Board including the salaries and allowances to be paid to him by the Board;] [Added by Bihar Act No. 2 of 1964.].