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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xxxii) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xxxii)inspection and proper regulation of buildings ordinarily utilised for the residence or treatment of persons suffering from infectious diseases.