Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(4)Two third of the total strength of the Town Vending Committee shall form the quorum of the meeting. No meeting shall the valid in the absence of quorum. A meeting which lack quorum, shall be adjourned and no quorum is required in the adjourned meeting.