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Delhi High Court - Orders

Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 1 December, 2020

Author: Rekha Palli

Bench: Rekha Palli

                                                                           Via video conferencing
                          $~19 & 20
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    OMP (ENF.) (COMM.) 174/2019
                                BHAYANA BUILDERS PVT. LTD.                 ..... Decree Holder
                                              Through    Mr.Rajiv Nayar, Sr.Adv. with
                                              Mr.Gaurav    Mitra,    Ms.Meghna          Mishra,
                                              Ms.Manmeet Kaur, Mr.Yashvardhan Bandi,
                                              Ms.Anhali Dwivedi, Ms.Shriya, Advs.
                                               versus
                               CHINTELS INDIA LTD.                       ..... Judgement Debtor
                                               Through     Mr. Arshdeep Singh Khurana & Mr.
                                               Kotla Harshavardhan, Advs.
                          +    OMP (ENF.) (COMM.) 175/2019
                               BHAYANA BUILDERS PVT. LTD.                      ..... Decree Holder
                                               Through     Mr.Rajiv Nayar, Sr.Adv. with
                                               Mr.Gaurav     Mitra,    Ms.Meghna            Mishra,
                                               Ms.Manmeet Kaur, Mr.Yashvardhan Bandi,
                                               Ms.Anhali Dwivedi, Ms.Shriya, Advs.
                                               versus
                               CHINTELS INDIA LTD.                        ..... Judgement Debtor
                                               Through     Mr. Arshdeep Singh Khurana & Mr.
                                               Kotla Harshavardhan, Advs.
                               CORAM:
                               HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 01.12.2020 List the present petitions along with O.M.P. (COMM) 445/2019 on 25.02.2021.

REKHA PALLI, J.

DECEMBER 1, 2020/sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:02.12.2020 11:02:19