Section 28 in Assam Co-Operative Societies Act, 2007
28. Liabilities of past member and his estate.
- The liability of a past and of the estate of a deceased member for the debt of a registered society as they existed at 'the date of his ceasing to be a member or on his death, as the case may be, shall continue for a period of five years from the said date.Chapter -IV Management
