State Consumer Disputes Redressal Commission
Woods Birch Hazel Residents ... vs The Managing Director, Bengal United ... on 3 March, 2023
Cause Title/Judgement-Entry STATE CONSUMER DISPUTES REDRESSAL COMMISSION WEST BENGAL 11A, Mirza Ghalib Street, Kolkata - 700087 Complaint Case No. CC/66/2014 ( Date of Filing : 24 Mar 2014 ) 1. Woods Birch Hazel Residents Association Regd. office- Hiland Woods, Action Area 2C, Block-IV, Street no.626, Rajarhat, New Town, P.S. New Town, Kolkata-700 157, represented by Sayantan Das. ...........Complainant(s) Versus 1. The Managing Director, Bengal United Credit Belani Housing Co. Ltd. 225C, AJC Bose Road, 4th Floor, P.S. Shakespeare Sarani, Kolkata-700 020. ............Opp.Party(s) BEFORE: HON'BLE MR. AJEYA MATILAL PRESIDING MEMBER HON'BLE MRS. SOMA BHATTACHARJEE MEMBER PRESENT: Dated : 03 Mar 2023 Final Order / Judgement None present on repeated call.
It appears that on the previous dates of hearing i.e. on 10.02.2022, 13.05.2022 and 22.09.2022 the complainant was absent without taking any steps.
So, it appears that the complainant is not willing to proceed with the case.
Accordingly, the case being no. 66/2014 is dismissed for non prosecution. There shall be no order as to the costs. [HON'BLE MR. AJEYA MATILAL] PRESIDING MEMBER [HON'BLE MRS. SOMA BHATTACHARJEE] MEMBER