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[Cites 0, Cited by 0] [Section 305] [Entire Act]

State of Jharkhand - Subsection

Section 305(4) in Bihar Education Code, 1961

(4)Before appearing at the test examination each private candidate must pay to the Headmaster/Principal of the school at which he is to be examined a fee of Rs.5 of the sum so realised the Headmaster/Principal will divide at 31 Paise for each of the ten papers (or Rs. 3. 10 Paise in all) among the teachers concerned as remuneration for examining the answer papers. If the examination is held at a Government High/Higher Secondary School the balance, after deducting the cost of examination will be deposited into the treasury.(D. P. I.'s circular no. 10604 dated the 13th November 1925)