Section 12 in National Law School of India Act, 1986

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State of Karnataka - Section

Section 12 in National Law School of India Act, 1986

12. Officers of the School.

- The following shall be the officers of the School, namely.-

(a)the [Vice Chancellor] [Substituted by Act 15 of 2004 w.e.f. 6.3.2004.]

(b)the Heads of the Departments;

(c)the Registrar; and

(d)such other officers as may be prescribed by the regulations.