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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(2)(c) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(c)The motion shall not raise discussion, on a matter which has been discussed at a meeting of the Samiti, during the previous three months.