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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1) in The Orissa Housing Board Rules, 1970

(1)For the purpose of taking possession of the premises under Section 45 (2), the competent authority or any officer or employee empowered by him in this behalf may enter into the premises at any time except before sunrise or after sunset.