Section 7(2)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2)(a) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(a)three sets of maps of the proposed area of transmission or distribution. Such maps shall be on a scale of

(i)not less than 10 cm to a km or

(ii)such other scale as may be approved by the Commission in the circumstances of the case.