Bombay High Court
Bic Cello (India) Private Limited vs Assistant Commissioner Of Income Tax, ... on 29 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Digitally
signed by
RUSHIKESH
RUSHIKESH V PATIL
V PATIL Date:
2022.07.04
17:36:50
+0530
Praecipe WP(L).8259.2022 OS.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 8259 OF 2022
BIC Cello (India) Private Limited .. Petitioner
Versus
ACIT, (Central Circle) - 5(2), Mumbai & Ors. .. Respondents
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Ms. Priyanka Jain a/w Mr. Pankaj Soni i/b Vaish Associates, Advocates for
the Petitioner.
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CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 29th JUNE, 2022.
P.C:
. Not on Board. Mentioned.
2. Learned Counsel for the Petitioner states that on 26 th April, 2022, the matter was adjourned to 29th June, 2022 and ad-interim relief granted earlier was extended till 02 nd July, 2022. It is stated that the matter is not listed for hearing today.
3. Ofce is directed to list the matter on 19th July, 2022. Ad-interim relief granted on 17th March, 2022, shall remain in force till 26th July, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR, J.)
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