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[Section 21]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 21(2) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009
| (1) | Minister Government of Madhya Pradesh Department of SocialJustice | Chairperson |
| (2) | Principal Secretary/Secretary Special Justice | Member |
| (3) | Principal Secretary/Secretary Home Department | Member |
| (4) | Principal Secretary/Secretary Health Department | Member |
| (5) | Principal Secretary/Secretary Finance Department | Member |
| (6) | Commissioner Public Relation | Member |
| (7) | Director Pension | Member |
| (8) | Two Senior Worker 9 Worker for the Welfare for senior citizens | Member |
| (9) | Representative of Pensioner association | Member |
| (10) | Commissioner/Director Social Justice | Member/ Secretary |