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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(4) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(4)Where a Nazul/Devsthan Building is in the possession of a tenant a copy of the proclamation of sale issued by the Committee shall also be served upon such tenant by means of registered post.