Allahabad High Court
Smt. Sanyogita Gupta vs State Of U.P.Through Its Secretary ... on 12 July, 2010
Author: Ra'|Iv Sharma
Bench: Ra'|Iv Sharma
Court No. - 24 Case :- MISC. SINGLE No. -- 4633 of 2008 Petitioner :- Smt. Sanyogita Gupta Respondent :- State Of U.P.Through Its Secretary Local Bodies Nagar Vikas Petitioner Counsel :- Manish Kumar Respondent Counsel :- C.S.C.,Mohd. Shadab,Mohiuddin Khan Hon'ble Ra'|iv Sharma,J.
Learned Counsel for the petitioner prays for and is hereby granted four weeks to file rejoinder affidavit. List immediately thereafter. Order Date :- 12.7.2010 lakshman