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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(2) in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993

(2)Notwithstanding such repeal anything done or any action taken under the said Order shall be deemed to have been done or taken under the corresponding provisions of this Order.[Schedule A] [Schedules A and B substituted by Notification No. G.S.R. 6 (E), dated 6th January, 1994.](See Clauses 4 and 5)Standard size and Specification of liquefied petroleum gas cylinders shall conform to IS: 3196 Part (I); 1992, Colour Code specifications IS: 4379 and as follows:
Internal diameter of cylinders in mm. Net weight of liquefied petroleum gas in the cylinder
314 mm ± 15 mm 14.2 kg ± 0.5 kg
Note. - (1) The weight of the liquefied petroleum gas contained in a cylinder shall not vary by a difference of 1.5 per cent of the net weight of the respective cylinder as indicated on it by the Government Oil Company.