Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 498] [Entire Act] State of Uttar Pradesh - Subsection Section 498(5) in Rules under the United Provinces Excise Act, 1910 (5)Each vat or cask in the depot shall have its capacity out branded or printed on it correct to the nearest half gallon.
