Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 147] [Entire Act]

State of Manipur - Subsection

Section 147(g) in The Manipur Co-operative Societies Act, 1976

(g)if it is an offence under Clause (g) of that section, with fine which may extend to five hundred rupees;