Section 2(c) in Uttarakhand Technical University Act, 2005
(c)'Autonomous College' means an affiliated or associated college declared as such in accordance with the provisions of section 42 of U.P. State Universities Act, 1973 (as applicable to [Uttarakhand] [Substituted by section 2 of Uttarakhand Act No. 10 of 2010.] ;
