Bombay High Court
Apar Industries Limited; vs Union Bank Of India & Anr on 11 January, 2019
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 1192 OF 2004 Apar Industries Limited; ....Plaintiff V/S Union Bank Of India & Anr. ....Defendant Mr Kunal Dwarkadas i/b Veritas Legal For Plaintiff CORAM : G.S. PATEL, J DATE : 11th January, 2019 P.C. :
Mentioned by way of preacipe.
Time to file affidavit-in-chief, affidavit-in-documents and compilation of documents is extended till 25/01/2019 and discovery and inspection is also extended till 08/02/2019.
Office to accept the same on record and file, subject to pagination.
s.o.to 15/02/2019 for admission and denial of documents.
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