Calcutta High Court (Appellete Side)
Sukur Mondal @ Sukur Ali Mondal vs State Of West Bengal on 5 May, 2026
Author: Debangsu Basak
Bench: Debangsu Basak
Dd 28-35 05.05.2026
WPA(P)/27/2021
THE COURT ON ITS OWN MOTION,
IN RE UTP DIPAK JOSHI, LODGED IN DUM DUM
CENTRAL CORRECTIONAL HOME
IA NO: CAN/1/2023, CAN/2/2024, CAN/3/2024,
CAN/4/2025
in
CRM (NDPS)/48/2023
SUKUR MONDAL @ SUKUR ALI MONDAL
VS
STATE OF WEST BENGAL
in
CRM (NDPS)/52/2023
TAJBUL SK @ TAJBUL ISLAM SK
VS
STATE OF WEST BENGAL
WITH
CRR/798/2023
COURT ON ITS OWN MOTION
VS
SHARUL MOLLA ALIAS SAHARUL MONDAL
WITH
CRR/799/2023
COURT ON ITS OWN MOTION
VS
SAHARUL MOLLA ALIAS SAHAUL MONDAL
WITH
WPA/26371/2017
IN-HUMAN CONDITIONS IN 1382 PRISONS
IA NO: CAN/3/2024, CAN/4/2024
WITH
WPA/5440/2020
APARAJITA BOSE
VS
STATE OF WEST BENGAL & ORS.
IA NO: CAN/1/2020(Old No:CAN/3147/2020)
WITH
WPA/7252/2018
COURT IN ITS OWN MOTION
IN RE : OVERCROWDING IN PRISONS
WITH
WPA/8573/2018
THE HON'BLE COURT'S IN ITS OWN MOTION
WITH
WPA(P)/116/2026
IN RE- WRIT PETITION (CIVIL) NO. 1082/2020
2
Mr. Saikat Banerjee, Sr. Adv.,
Mr. Bratin Kumar Dey, Advocate
...For the High Court Administration
Mr. Tapas Kumar Bhanja, Advocate
Ms. Nibedita Roye, Advocate
....Amicus Curiae
in WPA 26371/2017, WPA/7252/2018
WPA/8573/2018
Mr. Raghunath Chakraborty, Advocate
Mr. Mehboob Ahmed, Advocate
Ms. Nandini Chatterjee, Advocate
...for the intervenor in WPA 26371/2017
WPA 7252 of 2018
WPA 8573 of 2018
1.List these matters on May 18, 2026.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)