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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(4) in The Kadi Sarva Vishwavidyalaya Act, 2007

(4)The colleges and institutions specified in the [Schedule I] [Substituted 'Schedule' by Gujarat Act No. 3 of 2012, dated 15.3.2012.], affiliated to and enjoying the privileges of the Gujarat University immediately before the commencement of this Act shall cease to be affiliated from the Gujarat University and shall be deemed to be withdrawn from such privileges from the date of commencement of this Act and shall be deemed to be admitted to the privileges of the University, and all such colleges and institutions shall be the constituent colleges and institutions of the University.