Section 28 in The Punjab Entertainments Duty Rules, 1956
28. [ Power to enter and inspect place of entertainment. - The power to enter, inspect and search any place of entertainment, while the entertainment is proceeding, shall vest in the Commissioner or any other officer of the Department not below the rank of an Inspector as may, by an order in writing, be authorised in this behalf by the Commissioner and with respect to the jurisdiction as may be specified in such order.] [See Legislative Supplement Part III, dated the 11.11.1974.].
