Section 48(1) in The Rajasthan Municipalities Accounts Rules, 1963
(1)For expendible stores such as bhusa gram, distinfectants oils, chimneys, coal, spare parts of machinery etc. & forms, stock books shall be kept by the officials in charge of the departments stores or forms in form 10 in which a separate page or pages according to requirements shall be allotted to each kind of stores or form.
