Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 42 in The Bombay Canal Rules, 1934 42. Maintenance of Record of Rights and Register of Mutations. - Copies of the Record of Rights and Register of Mutations shall be maintained at each Sectional Office or other convenient centre.
