Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(5) in The Calcutta Metro Railway General Rules, 2000

(5)Whenever it is necessary to indicate to the driving motorman the locations where trains are run at a restricted speed or where trains have to come to stop dead and proceed due to the track being under repairs or due to any other cause, action shall be taken as specified under special instructions.