Supreme Court - Daily Orders
Texmo Industries vs Texmo Pipes And Products Ltd on 28 August, 2025
ITEM NO.20 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Transfer Petition(s)(Civil) No(s). 2168/2024
TEXMO INDUSTRIES Petitioner(s)
VERSUS
TEXMO PIPES AND PRODUCTS LTD. & ORS. Respondent(s)
Date : 28-08-2025 This petition was called on for hearing today.
For Petitioner(s) : Mr. Ayush Sharma, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Despite service being complete, none has entered appearance for respondent nos.2 and 3.
As per office report, service is not complete on respondent no.1. However, Ld. Counsel for the petitioner seeks permission to serve the respondent no.1 through paper publication. Allowed. Let appropriate application in this regard be filed within two weeks.
List again on 13.10.2025.
MASHROOR ALAM KHAN
Registrar
pm
Digitally signed
MASHROOR by MASHROOR
ALAM ALAM KHAN
KHAN Date: 2025.08.28
16:43:13 +0530