Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 18 in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

18. Cost of medicine container.

- A deposit is payable by the insured person at the rate fixed by the State Government for the supply of medicine container. The sum deposited shall be paid back when the container is returned.