Section 5(8) in The Maharashtra Universities Act, 1994
(8)to provide for establishment of sub-campuses for serving a group of [*] [The word 'affiliated' was deleted by Maharashtra 55 of 2000, section 4(c).] colleges, and also to provide for and maintain common resources centres in such sub-campuses in the form of libraries, laboratories, computer centres, and the like centres of learning;
