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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(xviii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(xviii)Carry out publicity about the benefits of regulation, the system of transaction, facilities provided in the market yard etc; through various means such as poster, pamphlets, hoardings, cinema slides, film shows, group meetings, electronic media etc; or through any other means considered more effective or necessary.