Section 10(2) in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972
(2)The Secretary(i)shall assist the Chairman in convening meeting of the Board ;(ii)may attend to meetings but shall not be entitled to vote at such meetings ;(iii)shall keep a record of the minutes of such meetings ; and(iv)shall take necessary measures to carry out the decisions taken at the meetings of the Board.
