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State of Odisha - Section

Section 76 in The Orissa Agricultural Produce Markets Rules, 1958

76. A set of standard weights and measures, weighing and measuring instruments to be kept by the Market Committee.

- The Market Committee shall keep at least one set of such weights and measures and weighing and measuring instruments as are standard weights and measures and weighing and measuring instruments respectively under the Orissa Weights and Measures Act. Such standard weights and measure weighing and measuring instrument- shall be available to the public for inspection and checking at all reasonable hours.