Section 22(1) in Shri Guru Ram Rai University Act, 2016
(1)The Board of Management shall consist of :-(a)The Vice Chancellor -Chairperson;(b)The Pro Vice-Chancellor, if any;(c)Five persons, nominated by the Founder Society;(d)Two Deans of the Faculties by rotation and nominated by the Chancellor;(e)The Principal Secretary/ Secretary, Govt. of Uttarakhand, Department of Higher Education;(f)Two Professor by rotation nominated by the Vice-Chancellor;(g)The Registrar shall be non-member secretary.
