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State of West Bengal - Section

Section 13A in The West Bengal Factories Rules, 1958

13A. [ Notice of change of manager [Rule 13A substituted by (Amendment) Rules, 1991 and Rule 13B inserted by ibid.]

- The occupier of a factory shall submit a notice, as nearly as possible in Form No. 3A, to the Inspector Whenever there is a change of manager in the factory.