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State of Rajasthan - Section

Section 65 in The Rajasthan Court Fees and Suits Valuation Act, 1961

65. Power to reduce or remit fees.

- The State Government may. by notification in the official Gazette, reduce or remit, in the whole or in any part of the territory of this State, all or any of the fees chargeable under this Act, and may. in like manner, cancel or vary such notification.