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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Telangana - Subsection

Section 60(7) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(7)Notwithstanding anything in this Act, where the control and management of any college or institution has been transferred to the University under sub-section (3) the University shall employ all teachers and other employees of the Government or the [Professor Jayashankar Telangana State Agricultural University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.], as the case may be, who immediately before the date notified by the Government under the above sub-section were serving in or were attached to those institutions, on such foreign service conditions as may be determined by the Government in the case of a Government employee or by the [Professor Jayashankar Telangana State Agricultural University] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.] in the case of an employee of that University:Provided that no deputation or any other allowance shall be payable to any such employee.