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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(2)(c) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(c)is not more than thirty nine years of age on the 1st day of the month of August of the year in which applications are invited.