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[Cites 0, Cited by 3] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(3) in The Benami Transactions (Prohibition) Act, 1988

(3)Where an order of confiscation has been made under sub-section (1), all the rights and title in such property shall vest absolutely in the Central Government free of all encumbrances and no compensation shall be payable in respect of such confiscation.