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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018

(2)Members shall he appointed as per the provisions of clause (ii), (iii) and (iv) of SUb-section (1) of section 21.