Bombay High Court
Pr Commissioner Of Income Tax 8 vs Piramal Enterprises Limited ... on 3 November, 2025
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
PRAECIPE-IA 3356-23 IN ITXAL 24003-22.DOC
Digitally signed
by PRAJAKTA
PRAJAKTA SAGAR
SAGAR VARTAK
VARTAK Date:
2025.11.03
19:18:37 +0530
Prajakta Vartak
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 3356 OF 2023
IN
INCOME TAX APPEAL (L.) NO. 24003 OF 2022
Pr. Commissioner of Income Tax-41 ...Applicant
Vs
Staney Silvester Menezes ...Respondent
WITH
INTERIM APPLICATION NO. 1157 OF 2024
IN
INCOME TAX APPEAL (L.) NO. 12972 OF 2023
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
Majestic Infracon Pvt. Ltd. ...Respondent
WITH
INTERIM APPLICATION NO. 2242 OF 2024
IN
INCOME TAX APPEAL (L.) NO. 22464 OF 2023
Pr. Commissioner of Income Tax-6 ...Applicant
Vs
C.G. Power & Industries Solutions Ltd. ...Respondent
WITH
INTERIM APPLICATION NO. 3711 OF 2024
IN
INCOME TAX APPEAL (L.) NO. 3961 OF 2023
Pr. Commissioner of Income Tax-8 ...Applicant
Vs
Royal Western India Turf Club ...Respondent
WITH
INTERIM APPLICATION (L.) NO. 38145 OF 2024
IN
INCOME TAX APPEAL (L.) NO. 39532 OF 2022
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
Everglades Mineral and Reserves Pvt. Ltd. ...Respondent
Page 1 of 4
03 November 2025
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PRAECIPE-IA 3356-23 IN ITXAL 24003-22.DOC
WITH
INTERIM APPLICATION NO. 107 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 1085 OF 2023
Pr. Commissioner of Income Tax-8 ...Applicant
Vs
Piramal Enterprises Limited ...Respondent
WITH
INTERIM APPLICATION NO. 1481 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 14094 OF 2023
Pr. Commissioner of Income Tax-41 ...Applicant
Vs
Kishore M. Dhingra ...Respondent
WITH
INTERIM APPLICATION NO. 2204 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 22732 OF 2023
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
63 Moon Technologies Limited ...Respondent
WITH
INTERIM APPLICATION NO. 2206 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 19380 OF 2024
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
JSW Steel Limited ...Respondent
WITH
INTERIM APPLICATION NO. 2207 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 19461 OF 2024
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
JSW Steel Limited ...Respondent
Page 2 of 4
03 November 2025
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PRAECIPE-IA 3356-23 IN ITXAL 24003-22.DOC
WITH
INTERIM APPLICATION NO. 2209 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 19456 OF 2024
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
JSW Steel Limited ...Respondent
WITH
INTERIM APPLICATION NO. 2213 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 19460 OF 2024
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
JSW Steel Limited ...Respondent
WITH
INTERIM APPLICATION NO. 2215 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 4364 OF 2023
Pr. Commissioner of Income Tax-8 ...Applicant
Vs
Goldman Sachs India Securities Pvt. Ltd. ...Respondent
WITH
INTERIM APPLICATION NO. 2217 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 4400 OF 2023
Pr. Commissioner of Income Tax-8 ...Applicant
Vs
Goldman Sachs India Securities Pvt. Ltd. ...Respondent
WITH
INTERIM APPLICATION NO. 14007 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 4224 OF 2023
Pr. Commissioner of Income Tax-8 ...Applicant
Vs
Reliance Lie Sciences Pvt. Ltd. ...Respondent
Page 3 of 4
03 November 2025
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PRAECIPE-IA 3356-23 IN ITXAL 24003-22.DOC
WITH
INTERIM APPLICATION NO. 14056 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 27589 OF 2023
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
Lotus Enterprises ...Respondent
WITH
INTERIM APPLICATION NO. 14972 OF 2025
IN
INCOME TAX APPEAL (L.) NO. 19464 OF 2024
Pr. Commissioner of Income Tax Central-4 ...Applicant
Vs
JSW Steel Ltd. ...Respondent
WITH
INTERIM APPLICATION NO. 1157 OF 2024
IN
INCOME TAX APPEAL (L.) NO. 12972 OF 2023
Pr. Commissioner of Income Tax-4 ...Applicant
Vs
Majestic Infracon Pvt. Ltd. ...Respondent
_________
Mr. Suresh Kumar i/b. for Applicant.
__________
CORAM: G. S. KULKARNI &
AARTI SATHE, JJ.
DATE: 03 NOVEMBER 2025. P.C.
1. Not on board. Taken on board on a praecipe moved on behalf of the appellant/applicant.
2. Time to remove office objections is extended for a period of four weeks from today.
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