Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 1 in The Bihar Children Act, 1982

1. Short title, extent and commencement.

(1)This Act may be called the Bihar Children Act, 1982.
(2)It extends to the whole of the State of Bihar.
(3)It shall come into force with immediate effect.