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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5)(d) in Rajasthan Civil Services (Conduct) Rules, 1971

(d)[ electrical and household items as refrigerators, radios, radiograms, coolers, air conditioners, televisions, V.C.P.s, V.C.R.s, computers, tape recorders, washing machines and such other household items.] [Substituted by Notification No. G.S.R. 55, dated 17.8.2001.]