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State of Madhya Pradesh - Section

Section 55 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

55. [ [Substituted vide Notification No. 1/MI/72/71, dated 3-6-1971.]

An education institution desiring to be recognised for the purposes of an Examination conducted by the Board shall not later than 31st March in the years preceding the year in which it proposes to send its student [for the Examinations conducted by the Board, apply to its Secretary in the prescribed form. Such application shall be made through the Educational Officer under whom the Institution will normally be placed for inspection, if it secures recognition] .]