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State of Assam - Section

Section 5 in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018

5. Newspaper allowance.

- Chief Minister shall draw Rs. 2,000 (max.) and Ministers, Leader of the Opposition shall draw Rs. 1,750 (max.) per month for purchasing of newspapers, magazines, etc., at residence in his/her Constituency as well as at Dispur.Other Allowances