Supreme Court - Daily Orders
Haryana Shahari Vikas Pradhikaan Hsvp ... vs M/S Adobe Marketing Private Limited on 8 July, 2024
Author: Hima Kohli
Bench: Hima Kohli
DIARY NO. 17010/2024
ITEM NO.17 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL DIARY NO. 17010/2024
(Arising out of impugned final judgment and order dated 24-04-2023
in CC No. 17/2021 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
HARYANA SHAHARI VIKAS PRADHIKAAN HSVP FORMERLY
KNOWN AS HARYANA DEVELOPMENT AUTHORITY HUDA APPELLANT(S)
VERSUS
M/S ADOBE MARKETING PRIVATE LIMITED & ORS. RESPONDENT(S)
( IA No.133251/2024-CONDONATION OF DELAY IN FILING and IA
No.133253/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.133254/2024-STAY APPLICATION and IA No.133252/2024-
CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS )
Date : 08-07-2024 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s) Mr. Alok Sangwan, Sr. A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Sumit Kumar Sharma, Adv.
Mr. Rajat Sangwan, Adv.
Mr. Vaibhav Yadav, Adv.
Ms. Sabarni Som, Adv.
Mr. Aman Dev Sharma, Adv.
For Respondent(s)
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Divyanshu Rai, AOR
Ms. Taruna, Adv.
Signature Not Verified
Mr. Vishal Sharma, Adv.
Digitally signed by
KAVITA PAHUJA
Date: 2024.07.08
16:46:37 IST
Reason:
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DIARY NO. 17010/2024
UPON hearing the counsel, the Court made the following
O R D E R
1. Mr. Nikhil Nayyar, learned Senior counsel appearing for the respondents on caveat, submits that the respondents had already filed an appeal against the impugned order registered as Civil Appeal No. 4759 of 2023, on which notice was issued on 11th August, 2023.
2. Tag with Civil Appeal No. 4759 of 2023.
3. List on 19th July, 2024.
(POOJA SHARMA) (NAND KISHOR)
COURT MASTER (SH) COURT MASTER (NSH)
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