Section 2(a) in Karnataka Public Service Commission (Conduct of Business and Additional Functions) Act, 1959
(a)[ 'Assistant Secretary' means the Assistant Secretary to the Commission, or in his absence such other person discharging the duties of the Assistant Secretary for the time being;] [Clause (a) Inserted by Act 25 of 1966 w.e.f. 1.9.1966](aa)[] [Clause (aa) re-lettered by Act 25 of 1966 w.e.f. 1.9.1966] "Commission" means the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f. 01.11.1973.] Public Service Commission;
