Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 9(4)] [Section 9] [Entire Act] State of West Bengal - Subsection Section 9(4)(b) in The West Bengal Panchayat Act, 1973 (b)the Pradhan is, by reason of leave, illness or other cause, temporarily unable to act,