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[Cites 0, Cited by 0] [Section 246] [Entire Act]

State of Goa - Subsection

Section 246(4) in Goa Prisons Rules, 2006

(4)In prisons, where the Jailor acts as a Superintendent also, interviews of all prisoners shall be subject to the provisions of these rules, be arranged, with the prior sanction of the Jailor-cum-Superintendent.