Section 62(e) in The Maharashtra Co-Operative Societies Act, 1960
(e)provide financial assistance, in any other form (including subsidies), to a society [, including a co-operative credit structure entity] [These words were inserted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 20, (w.e.f. 14-2-2013).].
