Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 14 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

14. Form of notices under Section 12A(1).

- The Consolidation Officer shall issue notice under Section 12A(1) in Forms XIII and XIII-A and the Assistant Director of Consolidation in Forms XIV and XIV-A.]